M/S Great Value Projects India ... vs State Of U P And 2 Others
2019 Latest Caselaw 4486 ALL

Citation : 2019 Latest Caselaw 4486 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

M/S Great Value Projects India ... vs State Of U P And 2 Others on 14 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 7782 of 2019
 

 
Petitioner :- M/S Great Value Projects India Ltd.
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Prem Sagar Dubey,Rishu Mishra
 
Counsel for Respondent :- C.S.C.,Ambrish Shukla,Kaushalendra Nath Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

However, Sri Ambrish Shukla, learned counsel for the respondent has sent illness slip.

List in the next cause list.

Order Date :- 14.5.2019

Pramod Tripathi

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