Steve Kanika vs New Okhla Industrial Development ...
2019 Latest Caselaw 4485 ALL

Citation : 2019 Latest Caselaw 4485 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Steve Kanika vs New Okhla Industrial Development ... on 14 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 71420 of 2011
 

 
Petitioner :- Steve Kanika
 
Respondent :- New Okhla Industrial Development Authority Noida And Another
 
Counsel for Petitioner :- Chandra Kumar Rai,Abhinav Gaur,Ashish Nigam,Sandeep Arora
 
Counsel for Respondent :- C.S.C.,Ramendra Pratap Singh
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Adjourned due to illness of Sri Abhinav Gaur, learned counsel for the petitioner.

Order Date :- 14.5.2019

Pramod Tripathi

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