Pramod And Another vs State Of U.P.
2019 Latest Caselaw 4483 ALL

Citation : 2019 Latest Caselaw 4483 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Pramod And Another vs State Of U.P. on 14 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 5975 of 2018
 

 
Appellant :- Pramod And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Krishna Datta Tiwari,Jaki Ahmad
 
Counsel for Respondent :- G.A.,Kamlesh Kumar Tiwari
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 19.8.2019.

When the case is listed next, the name of Sri Sudarshan Singh be also shown in the cause list as counsel for the appellants.

Order Date :- 14.5.2019

RCT/-

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