Smt. Reeta Devi And Another vs Ishtekhar Khan And Others
2019 Latest Caselaw 4482 ALL

Citation : 2019 Latest Caselaw 4482 ALL
Judgement Date : 14 May, 2019

Allahabad High Court

Smt. Reeta Devi And Another vs Ishtekhar Khan And Others on 14 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 630 of 2007
 

 
Appellant :- Smt. Reeta Devi And Another
 
Respondent :- Ishtekhar Khan And Others
 
Counsel for Appellant :- N.D. Shukla,Ashok Kumar Singh
 
Counsel for Respondent :- ,Dinesh Chandra Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ashok Kumar Singh, Advocate has sought adjournment on the ground of illness.

List on 5th August, 2019.

Order Date :- 14.5.2019

Mukesh

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