Citation : 2019 Latest Caselaw 4462 ALL
Judgement Date : 13 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18807 of 2019 Applicant :- Mithun Kumar Patel Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar Roy Sharma Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Supplementary affidavit filed on behalf of the applicant, is taken on record.
Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.
List thereafter.
Order Date :- 13.5.2019
Masarrat
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