Mohammad Rozan vs Union Of India
2019 Latest Caselaw 4451 ALL

Citation : 2019 Latest Caselaw 4451 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Mohammad Rozan vs Union Of India on 13 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 68 of 2019
 

 
Appellant :- Mohammad Rozan
 
Respondent :- Union Of India
 
Counsel for Appellant :- Umesh Prasad Singh,Brijesh Sahai
 
Counsel for Respondent :- Krishna Agarawal
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case in the week commencing 05.8.2019.

Order Date :- 13.5.2019

RCT/-

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