Rekha Singh vs State Of U.P. Thru Secy.Basic Edu. ...
2019 Latest Caselaw 4447 ALL

Citation : 2019 Latest Caselaw 4447 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Rekha Singh vs State Of U.P. Thru Secy.Basic Edu. ... on 13 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 10779 of 2019
 
Petitioner :- Rekha Singh
 
Respondent :- State Of U.P. Thru Secy.Basic Edu. Lucknow And Ors.
 
Counsel for Petitioner :- Lakshmana Singh
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,Prashant Arora
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appeared on behalf of the petitioner to press this writ petition nor any request for adjournment of the case has been made.

However, learned Additional Chief Standing Counsel is present, who prays for and is granted three weeks' further time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition in the week commencing 01.07.2019 along with Writ Petition No.7843 (S/S) of 2019.

Order Date :- 13.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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