Subhash Chandra Singh vs State Of U.P. Thru ...
2019 Latest Caselaw 4446 ALL

Citation : 2019 Latest Caselaw 4446 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Subhash Chandra Singh vs State Of U.P. Thru ... on 13 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
(C. M. Application No.59798 of 2019)
 
In Re:-
 

 
Case :- SERVICE SINGLE No. - 12335 of 2019
 

 
Petitioner :- Subhash Chandra Singh
 
Respondent :- State Of U.P. Thru Prin.Secy.Agriculture Edu. & Research&Ors
 
Counsel for Petitioner :- Deep Narayan Tripathi
 
Counsel for Respondent :- C.S.C.,Satyanshu Ojha
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioner on the application for correction in the order dated 30.04.2019.

On due consideration, the application is allowed.

It is provided that the opposite parties shall make compliance of order dated 30.04.2019 within a period of two months from the date of presentation of a certified copy of the order of the Court.

Order Date :- 13.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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