Citation : 2019 Latest Caselaw 4440 ALL
Judgement Date : 13 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9919 of 2018 Applicant :- Bantoo Opposite Party :- State Of U.P. Counsel for Applicant :- Naveen Srivastava,Kripa Kant Pandey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. prays for and is granted further two weeks' time to file counter affidavit.
List thereafter.
Order Date :- 13.5.2019
Masarrat
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