Citation : 2019 Latest Caselaw 4438 ALL
Judgement Date : 13 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 2806 of 2018 Appellant :- Jagar Nath @ Khooti Respondent :- State Of U.P. Counsel for Appellant :- Arvind Kumar Tiwari Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list this case in the week commencing 15.7.2019.
Order Date :- 13.5.2019
RCT/-
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