The Oriental Insurance Co. Ltd. vs Kalka Prasad And Others
2019 Latest Caselaw 4434 ALL

Citation : 2019 Latest Caselaw 4434 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

The Oriental Insurance Co. Ltd. vs Kalka Prasad And Others on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 419 of 2007
 

 
Appellant :- The Oriental Insurance Co. Ltd.
 
Respondent :- Kalka Prasad And Others
 
Counsel for Appellant :- Vinod Kumar Rai
 
Counsel for Respondent :- Jitenrda Kumar Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present for appellant.

List on 20.5.2019.

Order Date :- 13.5.2019

Mukesh

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