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Babu Lal And Another vs Dinesh Kumar And Another
2019 Latest Caselaw 4433 ALL

Citation : 2019 Latest Caselaw 4433 ALL
Judgement Date : 13 May, 2019

Allahabad High Court
Babu Lal And Another vs Dinesh Kumar And Another on 13 May, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 760 of 2005
 

 
Appellant :- Babu Lal And Another
 
Respondent :- Dinesh Kumar And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Syed Ali Murtaza
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Syed Ali Murtaza, Advocate has absented himself. As as last chance to him, list on 27.5.2019

Order Date :- 13.5.2019

Mukesh

 

 

 
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