Daya Charan vs Managing Director U.P.S.R.T.C. ...
2019 Latest Caselaw 4431 ALL

Citation : 2019 Latest Caselaw 4431 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Daya Charan vs Managing Director U.P.S.R.T.C. ... on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 188 of 2004
 

 
Appellant :- Daya Charan
 
Respondent :- Managing Director U.P.S.R.T.C. And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Anuj Srivastava,Anuj Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 20.5.2019.

Order Date :- 13.5.2019

Mukesh

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