Smt. Sunita Devi And Others vs President U.P.S.R.T.C. And ...
2019 Latest Caselaw 4429 ALL

Citation : 2019 Latest Caselaw 4429 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Smt. Sunita Devi And Others vs President U.P.S.R.T.C. And ... on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3345 of 2003
 

 
Appellant :- Smt. Sunita Devi And Others
 
Respondent :- President U.P.S.R.T.C. And Another
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Amit Manohar,Anup Srivastava,C.P.Srivastava,Mritunjay Mohan Sahai
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anup Srivastava, learned counsel for respondent has absented himself.

List on 20.5.2019 along with connected matters.

Order Date :- 13.5.2019

Mukesh

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