Citation : 2019 Latest Caselaw 4428 ALL
Judgement Date : 13 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 3391 of 2003 Appellant :- Smt. Ketaki Alias Kanta Devi And Others Respondent :- Managing Direcotr U.P.S.R.T.C. And Another Counsel for Appellant :- Ram Singh Counsel for Respondent :- Anuj Srivastava Hon'ble Dr. Kaushal Jayendra Thaker,J.
List on 20.5.2019.
Order Date :- 13.5.2019
Mukesh
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