Citation : 2019 Latest Caselaw 4426 ALL
Judgement Date : 13 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1772 of 2001 Appellant :- The Oriental Insurance Co. Ltd. Mathura Respondent :- Fateh Mohammad And Another Counsel for Appellant :- Nagendra Kr. Srivastava,Saurabh Srivastava Counsel for Respondent :- Shahid Masud,B.P.Verma,Bhanu Prakash Verma Hon'ble Dr. Kaushal Jayendra Thaker,J.
Sri Shahid Masud, Advocate has absented himself. As a last chance to him, list on 20.5.2019.
Order Date :- 13.5.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!