Smt.Sarita Devi And Others vs U.P.S.R.T.C.
2019 Latest Caselaw 4424 ALL

Citation : 2019 Latest Caselaw 4424 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Smt.Sarita Devi And Others vs U.P.S.R.T.C. on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 337 of 1997
 

 
Appellant :- Smt.Sarita Devi And Others
 
Respondent :- U.P.S.R.T.C.
 
Counsel for Appellant :- M.Jain
 
Counsel for Respondent :- Jitendra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None present.

List on 21.5.2019.

Order Date :- 13.5.2019

Mukesh

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