Arun Bajpai vs Mushir Ahmad And Others
2019 Latest Caselaw 4419 ALL

Citation : 2019 Latest Caselaw 4419 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

Arun Bajpai vs Mushir Ahmad And Others on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3183 of 2009
 

 
Appellant :- Arun Bajpai
 
Respondent :- Mushir Ahmad And Others
 
Counsel for Appellant :- Vishwa Ratna Dwivedi,B.R. Dwivedi,Vidya Kant Shukla
 
Counsel for Respondent :- Smt. Archana Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counter affidavit may be filed in the Office. A copy of counter affidavit be given to learned counsel for appellant.

List on 27.5.2019 for final disposal.

Order Date :- 13.5.2019

Mukesh

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