The United India Insurance Ltd. vs Bhola Nath
2019 Latest Caselaw 4418 ALL

Citation : 2019 Latest Caselaw 4418 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

The United India Insurance Ltd. vs Bhola Nath on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1284 of 1999
 

 
Appellant :- The United India Insurance Ltd.
 
Respondent :- Bhola Nath
 
Counsel for Appellant :- Amresh Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Brijesh Kumar holding brief of Sri Manoj Kumar Yadav, learned counsel appears on behalf of claimant or the owner. Hence, Call for record of Court below so as to reach this Court on or before 8th August, 2019.

List on 5th August, 2019.

Order Date :- 13.5.2019

Mukesh

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