United India Insurance Company ... vs Smt. Ramwati Devi And Others
2019 Latest Caselaw 4417 ALL

Citation : 2019 Latest Caselaw 4417 ALL
Judgement Date : 13 May, 2019

Allahabad High Court

United India Insurance Company ... vs Smt. Ramwati Devi And Others on 13 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2871 of 2005
 

 
Appellant :- United India Insurance Company Ltd.
 
Respondent :- Smt. Ramwati Devi And Others
 
Counsel for Appellant :- Ashok Kumar Srivastava,Nagendra Kumar Srivastava
 
Counsel for Respondent :- Nigamendra Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 8th August, 2019.

List on 5th August, 2019.

Order Date :- 13.5.2019

Mukesh

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