Yogendra Kumar @ Rajeev Jayveer ... vs State Of U.P.
2019 Latest Caselaw 4393 ALL

Citation : 2019 Latest Caselaw 4393 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Yogendra Kumar @ Rajeev Jayveer ... vs State Of U.P. on 10 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2290 of 2018
 

 
Applicant :- Yogendra Kumar @ Rajeev Jayveer Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mr Mukesh Kumar Maurya,Rajesh Kumar Yadav
 
Counsel for Opposite Party :- G.A.,Bratendra Singh
 

 
Hon'ble Bachchoo Lal,J.

The case is passed over for the day on the ground of illness slip of Sri Rajesh Kumar Yadav, learned counsel for the applicant.

List in the next cause list.

Order Date :- 10.5.2019

Masarrat

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