Weshar vs State Of U.P.
2019 Latest Caselaw 4392 ALL

Citation : 2019 Latest Caselaw 4392 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Weshar vs State Of U.P. on 10 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19805 of 2019
 

 
Applicant :- Weshar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jitendra Kumar Shishodia
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within one week thereafter.

List on 15.7.2019.

Order Date :- 10.5.2019

Masarrat

Download the LatestLaws.com Mobile App