Suraj vs State Of U.P.
2019 Latest Caselaw 4389 ALL

Citation : 2019 Latest Caselaw 4389 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Suraj vs State Of U.P. on 10 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2616 of 2018
 

 
Applicant :- Suraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mr Irshad Ahmad,Anil Kumar Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri P.K. Singh, learned counsel states that he has filed Parcha on behalf of the applicant on 27.11.2018 in registry but the same is not on record.

Office is directed to trace out the same and place it on record.

List after 10 days showing the name of Sri P.K. Singh as counsel for the applicant.

Order Date :- 10.5.2019

Masarrat

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