Raj Bahadur Singh And 4 Others vs Union Of India Through General ...
2019 Latest Caselaw 4387 ALL

Citation : 2019 Latest Caselaw 4387 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Raj Bahadur Singh And 4 Others vs Union Of India Through General ... on 10 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 20237 of 2018
 

 
Petitioner :- Raj Bahadur Singh And 4 Others
 
Respondent :- Union Of India Through General Manager North Central Railway And 4 Others
 
Counsel for Petitioner :- Satish Chandra Dwivedi
 
Counsel for Respondent :- Vivek Kumar Rai,Rajnish Kumar Rai
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Sri Vivek Kumar Rai, learned counsel appearing for the respondents was granted time on 08.10.2018 to file counter affidavit but till date no counter affidavit has been filed.

In the interest of justice, we consider it proper to grant six weeks further time to him to file counter affidavit.

List immediately thereafter.

Order Date :- 10.5.2019

Pramod Tripathi

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