Citation : 2019 Latest Caselaw 4377 ALL
Judgement Date : 10 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - C No. - 14156 of 2019 Petitioner :- Amity Infra Developers Pvt. Ltd. Respondent :- State Of U P And 5 Others Counsel for Petitioner :- Himadari Batra,Anurag Khanna Senior Advocate Counsel for Respondent :- C.S.C.,Amit Krishna,Amrendra Nath Singh,Mahboob Ahmad Hon'ble Pankaj Mithal,J.
Hon'ble Prakash Padia,J.
Sri Mahboob Ahmad, learned counsel appearing for the respondents no.5 and 6 has sent illness slip.
Ms. Himadari Batra, learned counsel for the petitioner submits that the matter is urgent and the clarification of the order is necessary.
In view of the above, put up this matter on Monday, i.e. on 13.5.2019. She will inform about this order to Sri Mahboob Ahmad in writing.
Order Date :- 10.5.2019
Pramod Tripathi
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