Sultan And Others vs State Of U.P.
2019 Latest Caselaw 4371 ALL

Citation : 2019 Latest Caselaw 4371 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Sultan And Others vs State Of U.P. on 10 May, 2019

Bench: Bachchoo Lal, Ram Krishna Gautam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL APPEAL No. - 5766 of 2011
 

 
Appellant :- Sultan And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ratan Singh,Ajay Kumar Srivastava,R.S. Tripathi,Ratan Singh,Ravindra Sharma,Sanjay Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Ram Krishna Gautam,J.

The case is passed over for the day on the ground of illness slip of Sri R.S. Tripathi, learned counsel for the appellants.

Order Date :- 10.5.2019

Masarrat

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