Kunwarpal Singh vs State Of U.P.
2019 Latest Caselaw 4365 ALL

Citation : 2019 Latest Caselaw 4365 ALL
Judgement Date : 10 May, 2019

Allahabad High Court

Kunwarpal Singh vs State Of U.P. on 10 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2339 of 2019
 

 
Appellant :- Kunwarpal Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kharag Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

As prayed, list in the week commencing 13.8.2019.

In the meantime, rejoinder affidavit may be filed.

Order Date :- 10.5.2019

RCT/-

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