Chandra Pal And Ors. vs The State Of U.P And Anr.
2019 Latest Caselaw 4337 ALL

Citation : 2019 Latest Caselaw 4337 ALL
Judgement Date : 9 May, 2019

Allahabad High Court

Chandra Pal And Ors. vs The State Of U.P And Anr. on 9 May, 2019

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- U/S 482/378/407 No. - 1963 of 2012
 

 
Applicant :- Chandra Pal And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Saurabh Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dinesh Kumar Singh,J.

No one has appeared on behalf of the petitioner/s to prosecute the case even on revised call. However, learned AGA is present.

Petition is accordingly dismissed for non-prosecution.

Interim order, if any, stands vacated.

Order Date :- 9.5.2019

Rao/-

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