Citation : 2019 Latest Caselaw 4327 ALL
Judgement Date : 9 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19570 of 2019 Applicant :- Harendra Opposite Party :- State Of U.P. Counsel for Applicant :- Vivek Kumar Singh,Mayank Yadav Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, put up on 17.5.2019 as fresh.
Order Date :- 9.5.2019
Masarrat
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