Rakesh Pal vs State Of U.P.
2019 Latest Caselaw 4326 ALL

Citation : 2019 Latest Caselaw 4326 ALL
Judgement Date : 9 May, 2019

Allahabad High Court

Rakesh Pal vs State Of U.P. on 9 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 23727 of 2018
 

 
Applicant :- Rakesh Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhilesh Pandey,Rafeek Ahmad Khan,Sushil Kumar Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Supplementary affidavit filed today is taken on record.

As prayed, list this case in the next cause list.

Order Date :- 9.5.2019

RCT/-

Download the LatestLaws.com Mobile App