Citation : 2019 Latest Caselaw 4324 ALL
Judgement Date : 9 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 7722 of 2018 Appellant :- Shiv Kumar And 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Braj Lal,Vijai Prakash Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
As prayed, list in the next cause list.
Order Date :- 9.5.2019
RCT/-
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