Shrikant Kumar And Another vs The State Of U.P.
2019 Latest Caselaw 4323 ALL

Citation : 2019 Latest Caselaw 4323 ALL
Judgement Date : 9 May, 2019

Allahabad High Court

Shrikant Kumar And Another vs The State Of U.P. on 9 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 6362 of 2017
 

 
Appellant :- Shrikant Kumar And Another
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Ram Manohar Kashyap
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list in the week commencing 15.7.2019 along with connected appeals.

Order Date :- 9.5.2019

RCT/-

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