Citation : 2019 Latest Caselaw 4322 ALL
Judgement Date : 9 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 7877 of 2017 Appellant :- Bhure Lal Alias Shyam Manohar Respondent :- State Of U.P. Counsel for Appellant :- Arun Kumar Tripathi,Sanjeev Kumar Pandey Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit.
List in the week commencing 15.7.2019.
Order Date :- 9.5.2019
RCT/-
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