Anuj Bhati vs State Of U.P.
2019 Latest Caselaw 4288 ALL

Citation : 2019 Latest Caselaw 4288 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Anuj Bhati vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1162 of 2019
 

 
Applicant :- Anuj Bhati
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Tiwari
 
Counsel for Opposite Party :- G.A.,Raghuvansh Misra
 

 
Hon'ble Bachchoo Lal,J.

The progress report of trial was called for from Session Judge concern vide order dated 26.3.2018 but the record shows that the same has not been received.

Issue reminder for sending the compliance report of order dated 26.3.2019 within a period of 15 days.

List after 15 days along with compliance report of Session Judge concern.

Order Date :- 8.5.2019

Masarrat

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