Mukesh vs State Of U.P.
2019 Latest Caselaw 4280 ALL

Citation : 2019 Latest Caselaw 4280 ALL
Judgement Date : 8 May, 2019

Allahabad High Court

Mukesh vs State Of U.P. on 8 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15376 of 2018
 

 
Applicant :- Mukesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dharmendra Pratap Singh,Hemendra Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State and rejoinder affidavit filed on behalf of applicant, are taken on record.

Learned A.G.A. prays for and is granted 10 days' time to seek instruction with regard to DNA report.

List on 22.5.2019.

Order Date :- 8.5.2019

Masarrat

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