Citation : 2019 Latest Caselaw 4226 ALL
Judgement Date : 7 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19230 of 2019 Applicant :- Dileram Opposite Party :- State Of U.P. Counsel for Applicant :- Umesh Kumar,Chandra Bhan Dubey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. pointed out that instruction has not been received in the matter.
Put up on 16.5.2019 as fresh.
Order Date :- 7.5.2019
Masarrat
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