Raj Kumar vs State Of U.P.
2019 Latest Caselaw 4225 ALL

Citation : 2019 Latest Caselaw 4225 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Raj Kumar vs State Of U.P. on 7 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19237 of 2019
 

 
Applicant :- Raj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Prakash Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None appears on behalf of the applicant even in the revised list.

List in the next cause list.

Order Date :- 7.5.2019

Masarrat

Download the LatestLaws.com Mobile App