Smt. Huma Pravin vs State Of U.P. And Another
2019 Latest Caselaw 4217 ALL

Citation : 2019 Latest Caselaw 4217 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Smt. Huma Pravin vs State Of U.P. And Another on 7 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 134 of 2019
 

 
Applicant :- Smt. Huma Pravin
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Furquan Ahmad (Alvi)
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the complainant-applicant and perused the record.

Learned A.G.A. has accepted notice on behalf of State-O.P. No. 1.

Issue notice to O.P. No. 2 returnable at an early date.

List after service of notice upon O.P. No. 2.

Order Date :- 7.5.2019

Masarrat

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