Citation : 2019 Latest Caselaw 4214 ALL
Judgement Date : 7 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 2453 of 2019 Appellant :- Malkhan Respondent :- State Of U.P. Counsel for Appellant :- Sudhir Kumar (Chandraul) Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Learned A.G.A. prays for and is granted three weeks' time to file counter affidavit.
List in the week commencing 15.7.2019.
Order Date :- 7.5.2019
RCT/-
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