Citation : 2019 Latest Caselaw 4212 ALL
Judgement Date : 7 May, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 80 Case :- CRIMINAL APPEAL No. - 570 of 2019 Appellant :- Vijay Chaurasia And 3 Ors. Respondent :- State Of U.P. Counsel for Appellant :- Raj Nath Pandey Counsel for Respondent :- G.A.,Ramesh Kumar C Hon'ble Pradeep Kumar Srivastava,J.
Counter affidavit filed today by learned A.G.A. is taken on record.
As prayed, list in the week commencing 15.7.2019.
Order Date :- 7.5.2019
RCT/-
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