Satish Sharma vs State Of U.P.
2019 Latest Caselaw 4211 ALL

Citation : 2019 Latest Caselaw 4211 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Satish Sharma vs State Of U.P. on 7 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 590 of 2011
 

 
Appellant :- Satish Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar,R.K. Sinha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the case being called out, accused-appellant Satish Sharma is not present.

Learned counsel for the accused-appellant submits that some date may be fixed in this case on which date he ensures that accused appellants shall be personally present before the Court.

As prayed, list this case in the week commencing 01.7.2019 on which date, accused-appellant Satish Sharma shall be personally present before the Court.

Order Date :- 7.5.2019

RCT/-

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