Smt. Purnima Srivastava vs Milk Commissioner, 3Rd Floor, ...
2019 Latest Caselaw 4207 ALL

Citation : 2019 Latest Caselaw 4207 ALL
Judgement Date : 7 May, 2019

Allahabad High Court

Smt. Purnima Srivastava vs Milk Commissioner, 3Rd Floor, ... on 7 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9536 of 2019
 
Petitioner :- Smt. Purnima Srivastava
 
Respondent :- Milk Commissioner, 3rd Floor, Jawahar Bhawan, Lucknow & Ors.
 
Counsel for Petitioner :- Pankaj Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Steps taken.

Office to proceed accordingly.

Order Date :- 7.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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