Shahjad vs State Of U.P.
2019 Latest Caselaw 4170 ALL

Citation : 2019 Latest Caselaw 4170 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Shahjad vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15466 of 2019
 

 
Applicant :- Shahjad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Singh Bais
 
Counsel for Opposite Party :- G.A.,Dhiraj Kumar Pandey
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the case being called out in revised call, no one is present on behalf of the applicant.

List/put up this case on 13.5.2019 as a fresh case.

Order Date :- 6.5.2019

RCT/-

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