Neeraj Kannojiya vs State Of U.P.
2019 Latest Caselaw 4161 ALL

Citation : 2019 Latest Caselaw 4161 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Neeraj Kannojiya vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19059 of 2019
 

 
Applicant :- Neeraj Kannojiya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rudra Kant Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list/put up this case on 14.5.2019 as a fresh case to enable learned A.G.A. to obtain instructions in the matter.

Order Date :- 6.5.2019

RCT/-

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