Shiv Chandr And Another vs State Of U.P.
2019 Latest Caselaw 4158 ALL

Citation : 2019 Latest Caselaw 4158 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Shiv Chandr And Another vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 2197 of 2019
 

 
Appellant :- Shiv Chandr And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K. Rao,V.B. Rao
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Lower court record be summoned.

As prayed, list in the week commencing 08.7.2019 for final hearing.

Order Date :- 6.5.2019

RCT/-

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