Shahrukh vs State Of U.P.
2019 Latest Caselaw 4153 ALL

Citation : 2019 Latest Caselaw 4153 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Shahrukh vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3134 of 2018
 

 
Appellant :- Shahrukh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sunil Kumar Upadhyay,Rishabh Agarwal,Yogesh Kumar Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Learned A.G.A. prays for and is granted two weeks' time to file counter affidavit.

List in the week commencing 08.7.2019.

Order Date :- 6.5.2019

RCT/-

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