Mohd. Hanif And Another vs C.B.I. New Delhi
2019 Latest Caselaw 4151 ALL

Citation : 2019 Latest Caselaw 4151 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Mohd. Hanif And Another vs C.B.I. New Delhi on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 3806 of 2017
 

 
Appellant :- Mohd. Hanif And Another
 
Respondent :- C.B.I. New Delhi
 
Counsel for Appellant :- Atul Kumar Singh
 
Counsel for Respondent :- Amit Misra,Gyan Prakash
 

 
Hon'ble Pradeep Kumar Srivastava,J.

As prayed, list this case along with the record of Criminal Appeal No. 3796 of 2017 and Jail Appeal No. 341 of 2018 in the week commencing 15.7.2019 for final hearing.

Order Date :- 6.5.2019

RCT/-

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