Hasmuddin @ Kalua vs State Of U.P.
2019 Latest Caselaw 4150 ALL

Citation : 2019 Latest Caselaw 4150 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Hasmuddin @ Kalua vs State Of U.P. on 6 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18442 of 2019
 

 
Applicant :- Hasmuddin @ Kalua
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhay Pratap Singh,Abhay Pratap Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Case called out in the revised list. No one is present on behalf of the appellant.

List on 13.5.2019 as a fresh case before the appropriate Bench.

Order Date :- 6.5.2019

RCT/-

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