Smt. Mridul Chaudhary vs State Of U.P. And Others
2019 Latest Caselaw 4139 ALL

Citation : 2019 Latest Caselaw 4139 ALL
Judgement Date : 6 May, 2019

Allahabad High Court

Smt. Mridul Chaudhary vs State Of U.P. And Others on 6 May, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 496 of 2011
 

 
Petitioner :- Smt. Mridul Chaudhary
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arun K. Singh -I
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List in the next cause list showing the name of Sri Vikas Budhwar who normally appears on behalf of Bharat Petroleum Corporation Ltd.

Order Date :- 6.5.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App