Pappu vs State Of U.P.
2019 Latest Caselaw 4074 ALL

Citation : 2019 Latest Caselaw 4074 ALL
Judgement Date : 3 May, 2019

Allahabad High Court

Pappu vs State Of U.P. on 3 May, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 80
 

 
Case :- CRIMINAL APPEAL No. - 902 of 2019
 

 
Appellant :- Pappu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satyaveer Singh
 
Counsel for Respondent :- G.A.,Ajay Kumar Dwivedi
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail rejected.

For orders, see my order of date passed in Criminal Appeal No. 1364 of 2019: Rishi Pal & another Vs. State of U.P.

Order Date :- 3.5.2019

RCT/-

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